Durgesh Chouhan vs State Of Rajasthan
2022 Latest Caselaw 1731 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 77/2022

Durgesh Chouhan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. G.R. Punia, Sr. Adv. with Mr. Rajesh Punia (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2022

Issue notice.

Learned Public Prosecutor accepts notice of behalf of the

respondent-State. He prays for and is granted some time to file

reply to this criminal misc. petition.

List the matter after three weeks.

(VIJAY BISHNOI),J 2-Arun/-

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