Prabhu Dyal vs The Board Of Secondary Education
2022 Latest Caselaw 1676 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 92/2022

Prabhu Dyal

----Petitioner Versus The Board Of Secondary Education

----Respondent

For Petitioner(s) : Mr Sushil Solanki (VC) For Respondent(s) : Mr Milap on behalf of Mr Akhilesh Rajpurohit (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

Learned counsel for the respondents prays for time.

Time prayed for is allowed.

Connect with SBCWP No.15855/2021.

(ARUN BHANSALI),J 46-MMA/-

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