Mahendra Kumar Jaliya vs State Of Rajasthan
2022 Latest Caselaw 1663 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1820/2022

Mahendra Kumar Jaliya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Mohan Singh Shekhawat (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

Learned counsel for the petitioner prays for time.

List in the next week.

(ARUN BHANSALI),J 88-MMA/-

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