Kamla Devi vs State Of Rajasthan
2022 Latest Caselaw 1617 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 89/2022

Kamla Devi W/o Sh. Baga Ram, Aged About 36 Years, B/c Devasi, R/o Aahor Main Road Village Bhanwrani, Tehsil Aahor, District Jalore (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Inspector General Of Police, Range Jodhpur.

3. Superintendent Of Police, District Jalore.

4. I.O. in FIR No. 109/2021, Police Station Bhadrajun, District Jalore.

----Respondents

For Petitioner(s) : Mr. Panney Singh (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2022

Learned counsel for the petitioner has submitted that since

another SB Criminal Misc. Petition No.5962/2021, seeking same

reliefs, is pending consideration before this Court, he wants to

withdraw this criminal misc. petition.

Hence, this criminal misc. petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 2-Arun/-

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