Daulat Ram Andors vs State Of Raj And Ors
2022 Latest Caselaw 1601 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 5966/2016

                                    Daulat Ram and Ors.
                                                                                                       ----Petitioners
                                                                            Versus
                                    State Of Raj And Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ankit Kumar on behalf of Mr. Dinesh Yadav For Respondent(s) : Ms. Sheetal Mirdha, AAG Mr. Jaivardhan Singh Shekhawat

HON'BLE MR. JUSTICE SAMEER JAIN

Order

17/02/2022

Counsel for the petitioners, on account of personal difficulty,

seeks adjournment.

Learned counsel for the respondents submits that the matter

is squarely covered by judgment of Hon'ble Apex Court titled as

Indore Development Authority Vs. Manoharlal & Ors.

reported in (2020) 8 SCC 129.

Last opportunity is given to learned counsel for the

petitioners.

List on 22.02.2022.

(SAMEER JAIN),J

Arun/24

Powered by TCPDF (www.tcpdf.org)