Rajasthan Education Service ... vs State Of Rajasthan
2022 Latest Caselaw 1597 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1292/2022

Rajasthan Education Service Association

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 1074/2022 Gyan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Kuldeep Mathur, Sr. Advocate assisted by Mr Aniket (through VC) For Respondent(s) : Mr M.S. Singh, Advocate General Mr Ankur Mathur

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned Advocate General appeared for the respondent State

and prayed for time to make submissions.

List on 07.02.2022, as prayed.

Reply, if any, be also filed by then.

(ARUN BHANSALI),J 49-50 MMA/-

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