Dimpale Kumari Jangir vs State Of Rajasthan
2022 Latest Caselaw 1593 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1772/2022

Dimpale Kumari Jangir

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr O.P. Sangwa (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned counsel for the petitioner submits that copy of the

writ petition may be permitted to be served on Mr Vishal Jangid

and Mr K.K. Bissa.

List the petition on 09.02.2022.

Response, if any, be filed within next week.

Office is directed to reflect names of Mr Vishal Jangid and Mr

K.K. Bissa for the respondents in the cause list.

(ARUN BHANSALI),J 171-MMA/-

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