Assistant Commissioner, ... vs M/S Anita Devi W/O Shri Manish ...
2022 Latest Caselaw 1573 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                               D.B. Sales Tax (VAT) Revision Petition No. 69/2021

                                    Assistant Commissioner, Commercial Taxes Department, Circle -
                                    B, Bharatpur.
                                                                                                         ----Petitioner
                                                                          Versus
                                    M/s Anita Devi W/o Shri Manish Kumar, House No. 55, New Tata
                                    Lines, Golmuri East Singhbhumi, Jamshedpur.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Ayush Singh with Mr. Punit Singhvi

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order

16/02/2022

1. The present revision petition has been filed by the petitioner

aggrieved with the order dated 17.12.2020 passed by the

Rajasthan Tax Board, Ajmer.

2. The dispute involved in this petition is no more res integra as

the issue has already been decided by the Division Bench of the

High Court in D.B. Sales Tax Revision/Reference No. 85/2021

(Assistant Commissioner, Commercial Taxes Officer, Circle-B,

Bharatpur Vs. Pawan Bansal) on 21.01.2022.

3. In view of the judgment of the Division Bench in Assistant

Commissioner (supra), this revision petition is also dismissed

accordingly.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

Ritu/15

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