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Addl. Chief Engineer Pwd Udaipur vs Pwd Karamchari Sangh Udaipur And ...
2022 Latest Caselaw 1564 Raj

Citation : 2022 Latest Caselaw 1564 Raj
Judgement Date : 1 February, 2022

Rajasthan High Court - Jodhpur
Addl. Chief Engineer Pwd Udaipur vs Pwd Karamchari Sangh Udaipur And ... on 1 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5693/2014

Addl. Chief Engineer Pwd Udaipur

----Petitioner Versus Pwd Karamchari Sangh Udaipur And Anr

----Respondent Connected With S.B. Civil Writ Petition No. 5829/2014 Addl. Chief Engineer Pwd Udaipur

----Petitioner Versus Pwd Karamchari Sangh Udaipur And Anr

----Respondent S.B. Civil Writ Petition No. 5830/2014 Addl. Chief Engineer Pwd Udaipur

----Petitioner Versus Pwd Karamchari Sangh Udaipur And Anr

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Though the matter was noted as urgent and it was called,

however, the counsel for the petitioner has not joined the video

calling.

List the matter on 10.02.2022.

(ARUN BHANSALI),J 9-MMA/-

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