Ramesh Das vs Union Of India
2022 Latest Caselaw 1495 Raj

(1 of 4) [CW-5916/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 5916/2021

Susila Kankariya

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents Connected with D.B. Civil Writ Petition No. 12253/2021

D.B. Civil Writ Petition No. 12282/2021

D.B. Civil Writ Petition No. 12292/2021

D.B. Civil Writ Petition No. 5812/2021 D.B. Spl. Appl. Writ No. 1466/2018 D.B. Spl. Appl. Writ No. 1468/2018 D.B. Spl. Appl. Writ No. 1470/2018 D.B. Spl. Appl. Writ No. 1473/2018 D.B. Spl. Appl. Writ No. 1475/2018 D.B. Spl. Appl. Writ No. 1476/2018 D.B. Spl. Appl. Writ No. 1477/2018 D.B. Spl. Appl. Writ No. 1478/2018 D.B. Spl. Appl. Writ No. 1479/2018 D.B. Spl. Appl. Writ No. 1480/2018 D.B. Spl. Appl. Writ No. 1481/2018 D.B. Spl. Appl. Writ No. 1495/2018 D.B. Spl. Appl. Writ No. 1498/2018 D.B. Spl. Appl. Writ No. 1501/2018 D.B. Spl. Appl. Writ No. 1506/2018 D.B. Spl. Appl. Writ No. 1508/2018 D.B. Spl. Appl. Writ No. 1550/2018 D.B. Spl. Appl. Writ No. 1558/2018 D.B. Spl. Appl. Writ No. 1559/2018 D.B. Spl. Appl. Writ No. 1560/2018 D.B. Spl. Appl. Writ No. 1562/2018 D.B. Spl. Appl. Writ No. 1566/2018 D.B. Spl. Appl. Writ No. 1672/2018 D.B. Spl. Appl. Writ No. 1673/2018

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D.B. Spl. Appl. Writ No. 1702/2018 D.B. Spl. Appl. Writ No. 1708/2018 D.B. Spl. Appl. Writ No. 1726/2018 D.B. Spl. Appl. Writ No. 1727/2018 D.B. Spl. Appl. Writ No. 1728/2018 D.B. Spl. Appl. Writ No. 1743/2018 D.B. Spl. Appl. Writ No. 1813/2018 D.B. Spl. Appl. Writ No. 1858/2018 D.B. Spl. Appl. Writ No. 1867/2018 D.B. Spl. Appl. Writ No. 1868/2018 D.B. Spl. Appl. Writ No. 1872/2018 D.B. Spl. Appl. Writ No. 1873/2018 D.B. Spl. Appl. Writ No. 1887/2018 D.B. Spl. Appl. Writ No. 1888/2018 D.B. Spl. Appl. Writ No. 1889/2018 D.B. Spl. Appl. Writ No. 1890/2018 D.B. Spl. Appl. Writ No. 1892/2018 D.B. Civil Writ Petition No. 11450/2018 D.B. Civil Writ Petition No. 14174/2018 D.B. Civil Writ Petition No. 16311/2018 D.B. Civil Writ Petition No. 16312/2018 D.B. Civil Writ Petition No. 16313/2018 D.B. Civil Writ Petition No. 16581/2018 D.B. Spl. Appl. Writ No. 102/2019 D.B. Spl. Appl. Writ No. 587/2019 D.B. Spl. Appl. Writ No. 692/2019 D.B. Spl. Appl. Writ No. 905/2019 D.B. Spl. Appl. Writ No. 910/2019 D.B. Spl. Appl. Writ No. 1024/2019 D.B. Spl. Appl. Writ No. 1094/2019 D.B. Spl. Appl. Writ No. 1307/2019 D.B. Spl. Appl. Writ No. 1482/2019 D.B. Civil Writ Petition No. 7639/2019 D.B. Civil Writ Petition No. 7640/2019 D.B. Civil Writ Petition No. 7713/2019 D.B. Civil Writ Petition No. 7803/2019

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D.B. Civil Writ Petition No. 9808/2019 D.B. Civil Writ Petition No. 9934/2019 D.B. Civil Writ Petition No. 9957/2019 D.B. Civil Writ Petition No. 10642/2019 D.B. Civil Writ Petition No. 11206/2019 D.B. Civil Writ Petition No. 11226/2019 D.B. Civil Writ Petition No. 11227/2019 D.B. Civil Writ Petition No. 11230/2019 D.B. Civil Writ Petition No. 11232/2019 D.B. Civil Writ Petition No. 11235/2019 D.B. Civil Writ Petition No. 11238/2019 D.B. Civil Writ Petition No. 11239/2019 D.B. Civil Writ Petition No. 11282/2019 D.B. Civil Writ Petition No. 11530/2019 D.B. Civil Writ Petition No. 11694/2019 D.B. Civil Writ Petition No. 11988/2019 D.B. Civil Writ Petition No. 12140/2019 D.B. Civil Writ Petition No. 12467/2019 D.B. Civil Writ Petition No. 12484/2019 D.B. Civil Writ Petition No. 12575/2019 D.B. Civil Writ Petition No. 12595/2019 D.B. Civil Writ Petition No. 12966/2019 D.B. Civil Writ Petition No. 13034/2019 D.B. Civil Writ Petition No. 15452/2019 D.B. Civil Writ Petition No. 15454/2019 D.B. Civil Writ Petition No. 15514/2019 D.B. Civil Writ Petition No. 15523/2019 D.B. Civil Writ Petition No. 16493/2019 D.B. Civil Writ Petition No. 12462/2020 D.B. Civil Writ Petition No. 12672/2020 D.B. Civil Writ Petition No. 12675/2020 D.B. Civil Writ Petition No. 12768/2020 D.B. Civil Writ Petition No. 12790/2020 D.B. Civil Writ Petition No. 12963/2020 D.B. Civil Writ Petition No. 12975/2020 D.B. Civil Writ Petition No. 5798/2021

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D.B. Civil Writ Petition No. 6361/2021

----Respondents

For Petitioner(s), : Mr. Pradeep Swami through V.C.

For Respondent(s), : Mr. Sunil Beniwal, AAG assisted by through V.C. Mr. Saransh Vij, Mr. Manish Vyas, AAG, Mr. Bhanu Pratap Bohra, Mr. Sanjeet Purohit, Mr. Sushil Bishnoi

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

01/02/2022

Arguments over.

Judgment reserved.

(MADAN GOPAL VYAS),J (AKIL KURESHI),CJ

201to204,55to152-jayesh/-

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