Satya Narayan Meena S/O Babu Lal ... vs State Of Rajasthan
2022 Latest Caselaw 1472 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12544/2020

                                   Satya Narayan Meena S/o Babu Lal Meena, Aged About 36 Years,
                                   R/o Vpo Sarola, Tehsil Digod, District Kota, Rajasthan
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.       State     Of     Rajasthan,          Through         Principal   Education
                                            Secretary, Govt. Of Rajasthan, Secretariat, Jaipur
                                   2.       The Director, Secondary Education, Rajasthan, Bikaner
                                   3.       Dy. Director (Secondary), Udaipur Division, Udaipur
                                   4.       The District Education Officer, Secondary Education,
                                            Udaipur
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

11/02/2022

Learned counsel for the petitioner wants to withdraw this

writ petition as he has instructions to submit a representation for

redressal of his grievace(s) in light of the judgment of this Court

dated 01.04.2021 passed in S.B. Civil Writ Petition No.3006/2021:

Guddi Kumari Meena L& Ors. Vs. State of Rajasthan & Ors.

The writ petition is disposed of accordingly.

The pending application is also disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/40

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