Yogesh Yadav S/O Shri Gulzari Lal ... vs State Of Rajasthan
2022 Latest Caselaw 1426 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 549/2022

                                    Yogesh Yadav S/o Shri Gulzari Lal Yadav
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Vimal Chand Chaudhary Mr. Yogesh Tailor For Respondent(s) : Mr. MS Singhvi, AG assisted by Mr. Sheetanshu Sharma Mr. Punit Singhvi Mr. Ayush Singh

HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI HON'BLE MR. JUSTICE SUDESH BANSAL

Order

10/02/2022 D.B.Civil Misc. Application No.1/2022:-

Counsel for the petitioner submits that photo-copies of all

the three judgments dated 25.09.2001, 27.10.2010 and

07.07.2011 have already been filed.

In view of the above, the defects pointed out by the office is

waived.

Application stands disposed of.

D.B. Civil Writ Petition No. 549/2022:-

List on 11.03.2022.

(SUDESH BANSAL),J (AKIL KURESHI),CJ

N.Gandhi/27

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