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New India Assurance Co Ltd vs Smt Kanchan Devi And Others
2022 Latest Caselaw 1222 Raj/2

Citation : 2022 Latest Caselaw 1222 Raj/2
Judgement Date : 2 February, 2022

Rajasthan High Court
New India Assurance Co Ltd vs Smt Kanchan Devi And Others on 2 February, 2022
Bench: Birendra Kumar
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 2423/2012

                                    New India Assurance Co Ltd
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt Kanchan Devi And Others
                                                                                                     ----Respondent

For Appellant(s) : Mr. Praveen Jain through V.C. For Respondent(s) : Mr. Rishipal Agarwal through V.C.

Mr. Jai Prakash Gupta through V.C.

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

02/02/2022

Heard counsel for the appellant as well as respondent-

claimant and respondent No. 12 Insurance Company.

Hearing concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

ashu /10

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