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Rakesh Chand Meel S/O Shishupal ... vs State Of Rajasthan
2022 Latest Caselaw 1203 Raj/2

Citation : 2022 Latest Caselaw 1203 Raj/2
Judgement Date : 2 February, 2022

Rajasthan High Court
Rakesh Chand Meel S/O Shishupal ... vs State Of Rajasthan on 2 February, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

          D.B. Civil Writ Petition No. 18992/2018

Rakesh Chand Meel S/o Shishupal Meel
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent

Connected With D.B. Civil Writ Petition No. 13234/2016 Naresh Nama

----Petitioner Versus State Panchayati Raj Dep Ors

----Respondent D.B. Civil Writ Petition No. 959/2017 Deepak Kumar Sharma And Anr

----Petitioner Versus State Personnel Dept Ors

----Respondent D.B. Civil Writ Petition No. 13480/2017 Vishnu Sharmaandors

----Petitioner Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 9012/2018 Baldev Singh And Ors

----Petitioner Versus State Of Raj And Ors

----Respondent D.B. Civil Writ Petition No. 18283/2018 Mahesh Kumar S/o Shishpal Singh

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 20210/2018 Sandeep Kumar Son Of Shri Nemi Chand

(2 of 2) [CW-18992/2018]

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vigyan Shah through VC For Respondent(s) : Mr. M.S. Singhvi, Sr. Adv., Advocate General assisted by Mr. Darsh Pareek through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

02/02/2022

Let the matters be listed on 15.02.2022, as prayed by

counsel for the parties.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /54-60

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