Dimple Singh @ Yespreet Singh S/O ... vs State Of Rajasthan
2022 Latest Caselaw 1181 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Criminal Writ Petition No. 49/2022

                                   Dimple Singh @ Yespreet Singh S/o Shri Raghuveer Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat with Mr. T.C.

Swami through VC For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

01/02/2022

Issue notice.

Learned Additional Government Advocate accepts notice on

behalf of the State. Further, he is directed to verify the factum of

marriage of petitioner.

Counsel for the petitioner is also directed to supply copy of

the petition in the Office of Government Advocate today itself.

Let the matter be listed on 05.02.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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