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Jay Prakash Vyas And Ors vs State Of Raj And Ors
2022 Latest Caselaw 1165 Raj/2

Citation : 2022 Latest Caselaw 1165 Raj/2
Judgement Date : 1 February, 2022

Rajasthan High Court
Jay Prakash Vyas And Ors vs State Of Raj And Ors on 1 February, 2022
Bench: Mahendar Kumar Goyal

HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR

S.B. Civil Writ Petition No. 13007/2018

1. Jay Prakash Vyas Son Of Shri Rameshwar Vyas, aged about 26 years, Resident Of Village Kirawal, Post Chawandiya, Tehsil Malpura, District Tonk Raj.

2. Satyadev Prajapati Son Of Shri Vishram Lal Prajapati, aged about 27 years, Resident Of Village Dorawali, Tehsil And District Karauli Raj.

3. Rahul Kumar Meena Son Of Shri Lakhan Lal Meena, Resident Of Village And Post Bajeda, Tehsil Hindauncity, District Karauli Raj.

4. Surya Prakash Meena Son Of Shri Dhanraj Meena, aged about 24 years, Resident Of Village Ganeshganj, Tehsil Pipalda, District Kota Raj.

5. Dawarika Deesh Meena Son Of Shri Brahma Nand Meena, aged about 25 years, Resident Of Village And Post Ladpur, Tehsil Taleda, District Bundi Raj.

6. Amit Kumar Son Of Shri Kundan Dev Karwasra, aged about 22 years, Resident Of Village Muklawa, Tehsil Raisingnagar, District Shri Ganganagar Raj.

7. Surendra Son Of Shri Prithviraj Singh, aged about 23 years, Resident Of Ward No. 05, Post Office 5 Kpd, Village 4 Kpd, Tehsil Gharsana, District Shri Ganganagar Raj.

8. Dalu Lal Mali Son Of Shri Bhanwar Lal Mali, aged about 26 years, Resident Of Village Mataji Ka Khera, Bhanera, Near Patghwari Banera, District Bhilwara Raj.

9. Girraj Sharma Son Of Shri Maliram Sharma, Resident Of Village Anoppura, Jaipur Raj.

10. Sunil Kumar Son Of Shri Hanuman, Resident Of 4-Tk, Post 5-Tk, Tehsil Raisinghnagar, District Shri Ganganagar Raj.

11. Ram Singh Son Of Shri Lalaram, Resident Of Village Bavdi, Post Shimbhupura, Tehsil Nawa, District Nagour Raj.

12. Priyanka Kumari Jat Daughter Of Shri Kaluram Jat, aged about 26 years, Resident Of Devegudha, Tehsil Amer Devgudha, District Jaipur Raj.

13. Kavita Choudhary Daughter Of Shri Mahaveer Singh Lora, aged about 25 years, Resident Of 19-20, I Sanagar,

(2 of 5) [CW-13007/2018]

Murlipura, Jaipur Raj.

14. Maya Yadav Daughter Of Shri Mahendra Yadav, Resident Of Bhaloti, Tehsil Kotputli Gordhanpur, District Jaipur Raj.

15. Sajna Devi Wife Of Shri Ashok Kumar Chopra, aged about 25 years, Resident Of Atal Biharipura, Jaipur Raj.

16. Murari Lal Chopra Son Of Shri Tara Chand Chopra, Resident Of Atal Biharipura, Jaipur Deogudha Raj.

17. Suman Kumari Yadav Daughter Of Shri Prabhati Lal Yadav, Resident Raithal, Jaipur Raj.

18. Suman Gathala Daughter Of Shri Boduram Gathala, Resident Of Jagatpura Via Samod, Tehsil Shahpura, District Jaipur Raj.

19. Arti Yadav Daughter Of Shri Kailash Chand Yadav, Resident Of Swami Ki Dhani, Luharwara, Post Kheri Milk Via Renwal, Jaipur Raj.

20. Kamlesh Yadav Son Of Shri Lalu Ram Yadav, Resident Of Swami Ki Dhani, Luharwara, Post Kheri Milk Via Renwal, Jaipur Raj.

21. Laxmi Bhinda Daughter Of Shri Gulab Chand, Resident Of Jagatpura Via Samod, Tehsil Shahpura, District Jaipur Raj.

22. Urmila Daughter Of Shri Shimbhuram Jat, Resident Of Asti Kalan Via Badhal, Tehsil Chomu, District Jaipur Raj.

23. Divya Chouhan Daughter Of Dr. Dilip Singh, aged about 27 years, Resident Of 111, Vidhya Nagar, Heera Magri, Sector-4, Udaipur Raj.

24. Virendra Kumar Bhagasara Son Of Shri Chumnni Lal Bhagasara, Resident Of Village Kharwas, Tehsil Khetri, District Jhunjhunu Raj.

25. Annu Devi Gora Daughter Of Shri Gopal Lal Gora, aged about 27 years, Resident Of Maheshwas, Post Bichoon, Hirnoda, Jaipur Raj.

26. Mukesh Choudhary Son Of Shri Nanda Choudhary, Resident Of Haripura, Phukera, District Jaipur Raj.

27. Sushila Aechar Daughter Of Shri Ram Lal Aechar, Resident Of Kabari, Doongari, Mundota, Tehsil Amer, District Jaipur Raj.

28. Kiran Doodhwal Daughter Of Shri Madan Lal Doodhwal, Resident Of Ki Dhani, Bhikhawas, Kalakh, Jaipur Raj.

29. Sonu Kal Son Of Shri Raju Kala, Resident Of Mungli

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Renwal, Phulera, Head Quarter Sambhra, District Jaipur Raj.

30. Salita Devi Daughter Of Shri Shobharam Inaniya, aged about 24 years, Resident Of Inaniya Ka Bas, Gemliyas, Akelia, Nagaur Raj.

31. Suman Choudhary Daughter Of Shri Sagar Mal Choudhary, aged about 24 years, Resident Of Bajiyon Ki Dhani, Badhal, District Jaipur Raj.

32. Kanaram Kumawat Son Of Shri Raghunath Ram, aged about 24 years, Resident Of Gauravpura, Post Loonwa, Tehsil Nawan, District Nagaur Raj.

33. Roshan Kumawat Daughter Of Shri Sanwar Lal Kumawat, Resident Of Village Kishangarh Renwal, Post Renwal, Barawas, District Jaipur Raj.

34. Radhika Bhanwar Solanki Daughter Of Shri Hari Singh Solnki, Resident Of Village Kachhola, District Bhilwara Raj.

35. Vasudevi Yadav Daughter Of Shri Bhag Chand Yadav, Resident Of 152, Aheeron Ki Dhani, Moondgasoi District Nagaur Raj.

36. Kiran Yadav Daughter Of Shri Kajod Mal Yadav, aged about 23 years, Resident Of Khejroli Via Chomu, District Jaipur Raj.

37. Sonu Get Daughter Of Shri Gopal Singh Get, Resident Of Baghawali Dhani, Bavri Gopinath, Lalasar, District Jaipur Raj.

38. Rajni Bana Daughter Of Shri Nanda Ram Bana, aged about 22 years, Resident Of Bana Ki Dhani, Medpura, Jobner District Jaipur Raj.

39. Shital Yadav Daughter Of Shri Ram Swaroop Yadav, Resident Of Yadav Khera, Khannipura, District Jaipur Raj.

40. Poonam Kumari Yadav Daughter Of Shri Santosh Kumar Yadav, Resident Of 485, Pachar Road, Bypass Kishangarh Renwal, Heeraki Dhani, District Jaipur Raj.

41. Mukesh Kumar Son Of Shri Narayan Lal, Resident Of Ladubaba Ki Dhnai, Moondgasoi, Nagaur, District Nagaur Raj.

42. Ramdhan Jat Son Of Shri Jagdish Jat, aged about 35 years, Resident Of 619, Goiya Ki Dhani, Mandabhim Singh, District Jaipur Raj.

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43. Ajit Singh Son Of Shri Jagmal Singh, Resident Of 187, Shriram Khairwa Ki Dhani, Surani, District Sikar Raj.

44. Vijay Kumar Son Of Shri Ramswaroop, Resident Of Ward No. 05, Jakhar Colony, Neem Ka Thana, District Sikar Raj.

45. Hari Ram Jat Son Of Shri Suja Ram Jat, Resident Of Village And Post Jorpura Via Jobner, District Jaipur Raj.

46. Kiran Kanwar Manohar Daughter Of Shri Raghuveer Singh Manohar, Wife Of Shri Jitendra Singh Rathore, Resident Of A-128, Ground Floor, Mansarovar, Dadudayal Nagar Jaipur Raj.

47. Saroj Kumari Yadav Daughter Of Shri Prabhu Dayal Yadav, Resident Of Gudha Bairsal, Via Phulea, Tehsil Mozmabad, District Jaipur Raj.

48. Anita Sharma Daughter Of Shri Prabhu Dayal Sahrma, Resident Of Village Jaisinghpura, Guwardi, Jaipur Raj.

49. Pinki Kumari Goori Daughter Of Shri Sarwan Lal, Resident Of 67, Oji Ki Dhani, Mohankakbas, Karansar, District Jaipur Raj.

50. Gopali Yadav Daughter Of Shri Laxman Dhagada, Resident Of Dhangdawali Dhani, Village Laxmipura, Khari Milak, District Jaipur Raj.

51. Anshul Gupta Daughter Of Shri Naveen Kumar Gupta, Resident Of Vivek Vihar Colony, Near Shiv Academy Senior Secondary School, Karauli Raj.

52. Akshay Sharma Son Of Shri Kailash Chand Sharma, Resident Of Jaipur Road, Indargarh, Dehra, Jobner, Jaipur Raj.

53. Buddharam Kumbhkar Son Of Kanaram Kumbhkar, Resident Of Village And Post Jaisinghpura, Tehsil Viratnagar, District Jaipur Raj.

54. Suman Kumari Daughter Of Shri Gokul Prasad, Resident Of Dhani Kankadwali, Kanchari @ Kanchanpura, Sikar Raj.

----Petitioners Versus

1. State Of Rajasthan Education Department, Through Its Principle Secretary, Govt. Secretariat, Jaipur Raj.

2.    Director,     Secondary          Education,          Rajasthan      Bikaner
      Rajasthan
3.    Rajasthan     Public      Service       Commissioner        Through     Its


                                                                              (5 of 5)                  [CW-13007/2018]


                                              Secretary, Ajmer Raj.
                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Bheem Sain Bairwa through VC
                                   For Respondent(s)          :     Mr. M.F. Baig and

Mr. Santosh Singh Shekhawat through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

01/02/2022 Learned counsels for the respective parties submit that the

controversy involved herein is no more res-integra and stands

resolved by a co-ordinate Bench judgment of this Court dated

24.01.2019 passed in SBCWP No.7496/2018, Dinesh Jakhar & ors.

versus State of Rajasthan & ors. and other connected matters

whereby the writ petitions have been dismissed. They, therefore,

prayed that the instant writ petition may also be dismissed in view

of the order dated 24.01.2019.

In view of the submissions by the learned counsels for the

respective parties, this writ petition is also dismissed in terms of

order of this Court dated 24.01.2019 in case of Dinesh Jakhar

(supra) Pending applications stand disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

MADAN/39

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