Shantanu Pareek S/O Shri Suresh ... vs Union Of India
2022 Latest Caselaw 7664 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Writ (PIL) Petition No. 2740/2020

                                    Shantanu Pareek S/o Shri Suresh Kumar, Aged About 27 Years,
                                    R/o 22/28/1, Swarn Path, Mansarovar, Jaipur - 302020
                                                                                                       ----Petitioner
                                                                        Versus
                                    Union Of India, Through Home Secretary, Ministry Of Home
                                    Affairs, North Block, New Delhi-110001
                                                                                                     ----Respondent

For Petitioner(s) : None

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

06/12/2022

Even in the second round, none has appeared on behalf of

the petitioner.

Earlier also when this case was listed, nobody appeared. It

appears that the petitioner is not interested in prosecuting this

petition.

Accordingly, this petition is dismissed for want of

prosecution.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /20

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