Radheshyam Palhod vs Pramod Kumar Bihani
2022 Latest Caselaw 14402 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11543/2021

Radheshyam Palhod S/o Shri Ramnarayan, Aged About 65 Years, R/o Ward No. 24, Near Babosa Mandir, Churu (Raj.).

----Petitioner Versus Pramod Kumar Bihani S/o Shri Keshar Dev Bihani, Aged About 61 Years, R/o 18/1B, Hindustan Road, Kolkata (West Bengal).

----Respondent

For Petitioner(s) : Mr. Manish Rajpurohit For Respondent(s) : Mr. Shashank Joshi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/12/2022

Learned counsel for the petitioner has submitted that

this writ petition has rendered infructuous.

Hence, this writ petition is dismissed as having

become infructuous.

(VIJAY BISHNOI),J

159-msrathore/-

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