Banwarilal vs State Of Rajasthan
2022 Latest Caselaw 14400 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16237/2022

Banwarilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankit Bhaskar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/12/2022

The application (01/22) preferred on behalf of the

petitioner seeking preponment of the date is considered

and disposed of.

List on 12.12.2022.

(VIJAY BISHNOI),J

178-msrathore/-

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