Kanwar Lal vs State Of Rajasthan
2022 Latest Caselaw 14355 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12236/2018

Kanwar Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikram Singh for Mr. Tarun Joshi For Respondent(s) : Mr. Pankaj Sharma, AAG with Mr. Rishi Soni

HON'BLE MS. JUSTICE REKHA BORANA

Order

06/12/2022

Learned counsel for the respondents submits that the

controversy is covered by the judgment passed in the case of

Shish Ram & Ors. Vs. State & Anr.; S.B. Civil Writ Petition

No.1494/2018 decided on 21.03.2018.

Learned counsel for the petitioner prays for time to complete

his instructions.

List the matter on 08.12.2022.

The application for early hearing is disposed of.

(REKHA BORANA),J 45-AnilKC/-

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