Global College Of Nursing (B.Sc.) vs State Of Rajasthan
2022 Latest Caselaw 14330 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18177/2022

Global College Of Nursing (B.sc.), Kuchaman City, Nagaur Through President Of The Global Management And Tech. Sansthan, Kuchaman City, Nagaur (Rajasthan) Banwari Lal Pachar S/o Shri Dana Ram, Aged About 43 Years, Resident Of Pacharon Ki Dhani, Kanwarpura, Sikar (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).

2. Joint Secretary, Medical And Health Department (Gr-3), Government Of Rajasthan, Secretariat, Jaipur (Rajasthan).

3. Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Rajasthan).

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur Rajasthan.

5. Rajasthan University Of Health And Science, Jaipur (Rajasthan) Through Its Registrar.

----Respondents

For Petitioner(s) : Mr. Vikas Bijarnia For Respondent(s) : Mr. Vishwas Khatri for respondent No.5

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/12/2022

Learned counsel for the petitioner submits that the

controversy involved in the present writ petition is squarely

covered by judgment dated 04.11.2022 passed by this court in a

(2 of 2) [CW-18177/2022]

batch of writ petitions led by S.B. Civil Writ Petition

No.3962/2022 (Mahatma Gandhi B.Sc. Nursing College V/s

State of Rajasthan & Ors.).

In view of the submission made by learned counsel for the

petitioner, the present writ petition is disposed of in the same

terms as in Mahatma Gandhi B.Sc. Nursing College (supra).

(VIJAY BISHNOI),J Surabhii/126-

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