Premlata vs The Board Of Revenue, Ajmer
2022 Latest Caselaw 14298 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17354/2022

Premlata & Ors.

----Petitioners Versus

The Board Of Revenue, Ajmer & Ors.

----Respondents

For Petitioner(s) : Mr. Vipul Dharnia For Respondent(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

List on 15.12.2022.

The undertaking given by learned counsel Mr. C.S.

Kotwani appearing on behalf of respondent Nos.5 to 14

shall continue till the next date of hearing.

(VIJAY BISHNOI),J

228-msrathore/-

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