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Hemlata Wife Of Ummedi Lal vs The State Of Rajasthan
2022 Latest Caselaw 6003 Raj/2

Citation : 2022 Latest Caselaw 6003 Raj/2
Judgement Date : 29 August, 2022

Rajasthan High Court
Hemlata Wife Of Ummedi Lal vs The State Of Rajasthan on 29 August, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  D.B. Civil Special Appeal Writ No. 320/2021

                                      Hemlata Wife Of Ummedi Lal
                                                                                                          ----Appellant
                                                                          Versus
                                      The State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Dinesh Kumar Garg, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment

29/08/2022

Service of notice on respondent Nos.1 to 3 are still awaited.

List after service of notice.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /29

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