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Uma Shankar Sharma, S/O Shri ... vs High Court Of Judicature For ...
2022 Latest Caselaw 5963 Raj/2

Citation : 2022 Latest Caselaw 5963 Raj/2
Judgement Date : 27 August, 2022

Rajasthan High Court
Uma Shankar Sharma, S/O Shri ... vs High Court Of Judicature For ... on 27 August, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 1026/2019
                                         Uma Shankar Sharma, S/o Shri Govind Ram Sharma, R/o FF-16,
                                         Maliyon Ka Mohalla Naya Kheda, Ambabari, Jaipur.
                                                                                                          ----Appellant
                                                                           Versus
                                         High Court Of Judicature For Rajasthan, Through Its Registrar
                                         General, Rajasthan High Court, Jodhpur.
                                                                                                        ----Respondent

For Appellant(s) : Mr. S.P. Mathur Advocate. For Respondent(s) : Ms. Gauri Jasana Advocate with Mr. Shubham Bhati Advocate on behalf of Mr. Prateek Kasliwal Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

27/08/2022

Learned counsel for the respondent submits that this petition

has rendered infructuous.

Accordingly, this petition is disposed off as having become

infructuous.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-3

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