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Smt. Krishna Kanwar W/O Late Sh. ... vs Jaipur Vidhyut Vitran Nigam ...
2022 Latest Caselaw 5931 Raj/2

Citation : 2022 Latest Caselaw 5931 Raj/2
Judgement Date : 26 August, 2022

Rajasthan High Court
Smt. Krishna Kanwar W/O Late Sh. ... vs Jaipur Vidhyut Vitran Nigam ... on 26 August, 2022
Bench: Sudesh Bansal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 276/2021

                                   Smt. Krishna Kanwar W/o Late Sh. Laxman Singh
                                                                                                         ----Appellant
                                                                          Versus
                                   Jaipur Vidhyut Vitran Nigam Limited
                                                                                                       ----Respondent

For Appellant(s) : Mr. Kamal Kumar Gupta For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

26/08/2022

Appellants-claimants have filed this first appeal, assailing the

dismissal of their claim petition, filed under Fatal Accident Claim,

vide judgment and decree dated 17.03.2021 passed by Additional

District Judge No.7 Jaipur Metropolitan-I in civil suit No.65/2019.

Heard.

Admit.

Issue notice.

Call for record.

(SUDESH BANSAL),J

TN/19

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