Executive Engineer, Jaipur ... vs Ramji S/O Shri Gajuwa Kushwaha
2022 Latest Caselaw 5821 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                        D.B. Special Appeal (Writ) No. 692/2022

                                      Executive Engineer, Jaipur Vidyut Vitran Nigam Limited
                                                                                                            ----Appellant
                                                                             Versus
                                      Ramji
                                                                                                          ----Respondent

For Appellant(s) : Mr. Sandeep Saxena Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/08/2022

on 02.08.2022, this court had directed summoning of the

records of the Labour Court. Records have not reached.

Registry shall issue a fresh notice for requisitioning the

records forthwith from the Labour Court so as to reach this Court

within a period of ten days from the date of issuance of notice of

requisition of records.

Matter be listed immediately after ten days.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-4

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