Vipul Khatri S/O Shri Shayam ... vs M/S Khatri Pannalal Premraj Bidi ...
2022 Latest Caselaw 5820 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 11/2022

                                   Vipul Khatri S/o Shri Shayam Sunder Khatri,
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Khatri Pannalal Premraj Bidi Nirmata
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Nikhlesh Katara For Respondent(s) : Mr. Aayush Agarwal Mr. Tarun Jain for Respondent No.1/2

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/08/2022

Counsel for the Respondents No.1/2 seeks time to file reply.

Time sought for is granted. Reply, if any, be filed within one

week.

List this matter on 07.09.2022.

No further opportunity of adjournment will be given.

(PANKAJ BHANDARI),J

ARTI SHARMA /17

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