Anil Kumar Vijaywargiya Son Of ... vs M/S Chopra Brothers
2022 Latest Caselaw 5809 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 66/2022

                                   Anil Kumar Vijaywargiya Son Of Shri Girraj Kumar Vijaywargiya
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Chopra Brothers
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. R B Sharma Ganthola

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/08/2022

No one has put in appearance on behalf of the petitioner.

Counsel for the respondent seeks time to file reply.

Time sought for is granted. Reply, if any, be filed within two

weeks.

List this matter on 14.09.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /29

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