Jagdish And Ors vs State
2022 Latest Caselaw 5774 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 428/1989

                                   Jagdish And Ors.
                                                                                                       ----Appellant
                                                                        Versus
                                   State
                                                                                                     ----Respondent

For Appellant(s) : Mr. V.R. Bajwa, Sr. Adv. assisted by Mr. Amar Kumar & Mr. Manish Parmar For Respondent(s) : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

23/08/2022

Arguments heard.

Judgment is reserved.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA/ 78

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