Mohan Lal Son Of Late Shri Ladu Ram vs Suresh Chand Jain Son Of Shri Fateh ...
2022 Latest Caselaw 5683 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                       D.B. Special Appeal Writ No. 34/2022

                                      Mohan Lal
                                                                                                          ----Appellant
                                                                           Versus
                                      Suresh Chand Jain
                                                                                                        ----Respondent

Connected With D.B. Special Appeal Writ No. 488/2022 Prabhu Dayal

----Appellant Versus Suresh Chand Jain

----Respondent

For Appellant(s) : Mr. R.N. Mathur, Senior Advocate & Mr. Abhimanyu Singh Yaduvanshi Advocate.

For Respondent(s) : Mr. Madhu Sudan Rajpurohit Advocate on behalf of Ms. Alankrita Sharma Advocate.

Mr. Hemant Taylor Advocate. Mr. Yashodhar Pandey Advocate on behalf of Mr. Anil Mehta, Additional Solicitor General.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Judgment / Order

22/08/2022

Defects pointed out by the Registry in D.B. Special Appeal

(Writ) No.488/2022 have not been removed so far.

Let the same be removed within a period of two weeks.

Matters be listed after two weeks along with D.B. Special

Appeal (Writ) No.37/2022.

(ANOOP KUMAR DHAND),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-29-30

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