Sanoj Kumar S/O Mahipal Singh vs State Of Rajasthan
2022 Latest Caselaw 5665 Raj/2

Citation : 2022 Latest Caselaw 5665 Raj/2
Judgement Date : 18 August, 2022

Rajasthan High Court

Sanoj Kumar S/O Mahipal Singh vs State Of Rajasthan on 18 August, 2022

Bench: Manindra Mohan Shrivastava

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   D.B. Habeas Corpus Petition No. 209/2022

                                      Sanoj Kumar
                                                                                                           ----Petitioner
                                                                           Versus
                                      State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. P.S. Rajawat Advocate. For Respondent(s) : Mr. N.S. Gurjar, Assistant Government Advocate Ms. Pushpa, SI, Police Station, Malpuragate, Jaipur.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

18/08/2022

Considering that the demand draft, as directed on

07.07.2022 has not been deposited, but according to the learned

counsel for the petitioner, he could not receive any instruction till

date with regard to deposition of demand draft.

Matter be listed on 25.08.2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-7