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Mr Bhanwar Singh Bajdoliya vs State Of Raj And Anr
2022 Latest Caselaw 5631 Raj/2

Citation : 2022 Latest Caselaw 5631 Raj/2
Judgement Date : 17 August, 2022

Rajasthan High Court
Mr Bhanwar Singh Bajdoliya vs State Of Raj And Anr on 17 August, 2022
Bench: Inderjeet Singh
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14669/2014

                                   Mr Bhanwar Singh Bajdoliya
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Anr
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Raunak Dixit For Respondent(s) : Mr. Vivek Tyagi

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

17/08/2022

Counsel for the petitioner seeks two weeks' time to bring the

relevant rules with regard to operation of the waiting list.

Counsel for the petitioner has handed over the copy of the

judgment passed in S.B. Civil Writ Petition No.3569/2015 to

counsel for the respondents today itself.

List this matter on 13.09.2022.

(INDERJEET SINGH),J

HEENA/31

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