Sanjukta D/O Arun Kumar ... vs State Of Rajasthan Through Its ...
2022 Latest Caselaw 5627 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 4047/2019

                                      Sanjukta & Ors.
                                                                                                            ----Petitioners
                                                                             Versus
                                      State Of Rajasthan & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Vigyan Shah Advocate with Mr. Yash Joshi Advocate.

For Respondent(s) : Mr. Chiranji Lal Saini, Additional Advocate General

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/08/2022

Heard.

In view of the statement made at the bar by learned counsel

for the parties that the issue involved in this petition is pending

consideration before the Hon'ble Supreme Court, this case is

adjourned for six weeks.

Matter be listed after six weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-11

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