Vijay Singh Punia S/O Shri Hemraj ... vs Rajasthan State Board For The ...
2022 Latest Caselaw 5606 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                  D.B. Writ Miscellaneous Application No. 347/2018

                                   Vijay Singh Punia
                                                                                                            ----Petitioner
                                                                             Versus
                                   Rajasthan State Board For The Prevention And Control Of Water
                                   Pollution
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Vimal Chaudhary Advocate with Mr. Yogesh Tailor Advocate.

For Respondent(s) : Mr. Rajesh Maharshi, Additional Advocate General with Mr. Udit Sharma Advocate. Mr. Laxmikant Tailor Advocate on behalf of Ms. Anita Agarwal Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/08/2022

Learned counsel appearing for petitioner-Vijay Singh Punia would

submit that he would be moving appropriate application for

recall/modification of order dated 18.07.2022.

In view of the statement, this case be listed on application for

recall/modification as and when filed before appropriate bench.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-9

Powered by TCPDF (www.tcpdf.org)