Satya Narayan vs Kuldeep Ranka And Anr
2022 Latest Caselaw 5594 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              S.B. Civil Contempt Petition No. 2162/2017

                                   Satya Narayan
                                                                                                        ----Petitioner
                                                                        Versus
                                   Kuldeep Ranka And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Mr. R P Garg For Respondent(s) : Mr. R.N. Mathur, Sr. Adv. through VC Mr. Vinayak Joshi

HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

16/08/2022

Let the matter be listed on 24.08.2022, as prayed for by

counsel for the respondent on account of personal reasons.

(SAMEER JAIN),J

ARTI SHARMA /31

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