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Giriraj Prasad Sharma (Deceased) vs Ramswroop S/O Chiranjilal
2022 Latest Caselaw 5562 Raj/2

Citation : 2022 Latest Caselaw 5562 Raj/2
Judgement Date : 5 August, 2022

Rajasthan High Court
Giriraj Prasad Sharma (Deceased) vs Ramswroop S/O Chiranjilal on 5 August, 2022
Bench: Sudesh Bansal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 314/2022

                                   Giriraj Prasad Sharma (Deceased) & ors.
                                                                                                       ----Appellants
                                                                        Versus
                                   Ramswroop S/o Chiranjilal (Deceased) & Ors.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Sanjay Joshi Mr. Banvari Lal Saini For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

05/08/2022

Learned counsel for appellant submits that defendant No.7-

Satish Kumar has also filed first appeal against the impugned

judgment and decree for final partition dated 19.02.2022.

Let this first appeal be listed alongwith S.B. Civil First Appeal

No.151/2022 on 30.08.2022.

(SUDESH BANSAL),J

TN/23

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