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M/S Buildcon Consultants Pvt.Ltd vs M/S Serveall Land Developers Pvt. ...
2022 Latest Caselaw 5467 Raj/2

Citation : 2022 Latest Caselaw 5467 Raj/2
Judgement Date : 3 August, 2022

Rajasthan High Court
M/S Buildcon Consultants Pvt.Ltd vs M/S Serveall Land Developers Pvt. ... on 3 August, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Civil Restoration Application No. 15/2021

                                   M/s Buildcon Consultants Pvt.ltd., Sb-114(A) Lal Kothi, Tonk
                                   Road, Jaipur-302015 Through Mr. Radhakrishan Nair S/o Late
                                   Shri Ramakrishna Pillai R/o Plot No. 425, Vardhaman Nagar-A,
                                   Shyam Nagar Post, Ajmer Road, Jaipur.
                                                                                                       ----Petitioner
                                                                        Versus
                                   M/s Serveall Land Developers Pvt. Ltd., Hotel Marriot Project, Jln
                                   Marg,     Durgapura,       Jaipur    Through        Director      Mr.   Harimohan
                                   Dangayach.
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mohit Khandelwal

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/08/2022

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present Civil Restoration Application is

dismissed for non-prosecution.

Accordingly, Application filed under Section 5 of the

Limitation Act also stands disposed of.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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