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Dataram Gurjar S/O Shri Sultan ... vs Smt. Usha Sharma
2022 Latest Caselaw 5373 Raj/2

Citation : 2022 Latest Caselaw 5373 Raj/2
Judgement Date : 1 August, 2022

Rajasthan High Court
Dataram Gurjar S/O Shri Sultan ... vs Smt. Usha Sharma on 1 August, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 274/2022

                                   Dataram Gurjar S/o Shri Sultan Gurjar,
                                                                                                       ----Petitioner
                                                                        Versus
                                   Smt. Usha Sharma,
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Yogesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/08/2022

Put up this matter before another Bench of which one of us

(Hon'ble Mr. Justice Sameer Jain) is not a member.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /24

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