Manish Kumar Mali S/O Prabhu Lal ... vs The State Of Rajasthan
2022 Latest Caselaw 5370 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 228/2022

                                   Manish Kumar Mali S/o Prabhu Lal Mali
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/08/2022

No one has put in appearance on behalf of the petitioner in

the second round also.

List this matter on 08.08.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /11

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