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Commercial Taxes Officer vs M/S. Jitendra Kumar S/O Shri ...
2022 Latest Caselaw 5337 Raj/2

Citation : 2022 Latest Caselaw 5337 Raj/2
Judgement Date : 1 August, 2022

Rajasthan High Court
Commercial Taxes Officer vs M/S. Jitendra Kumar S/O Shri ... on 1 August, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                            D.B. Sales Tax Revision / Reference No. 242/2019

                                   Commercial Taxes Officer, Circle-B, Bharatpur
                                                                                                       ----Petitioner
                                                                          Versus
                                   M/s. Jitendra Kumar S/o Shri Rambabu Ojha, Sadar Bazar, Main
                                   Bazar, Avagarh, Etah (U.p)
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Punit Singhvi Mr. Ayush Singh Mr. Akshat Dewan Mr. Swapnil S. Sharma For Respondent(s) : Mr. Saurabh Bhandari

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN Order 01/08/2022

1. It is contended by counsel for the petitioner that the

matter has been settled by the Division Bench of this Court in the

case of Assistant Commissioner Vs. Pawan Bansal (D.B.

Sales Tax Revision/Reference NO.85/2021) decided on

21.01.2022.

2. The issue involved in this petition is no more res-

integra as the same has been decided by the Division Bench of

this Court in the case of Pawan Bansal (supra).

3. We find no reason to take different view.

4. Accordingly, the present Sales Tax Revision Petition is

dismissed in the light of the above judgment.

5. Stay application stands disposed of.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

CHANDAN /99

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