Gamdur Singh vs State Of Rajasthan And Ors
2022 Latest Caselaw 10897 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3459/2017

Gamdur Singh

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Kanishk Singhvi for Mr. C. S. Kotwani For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2022

List the matter after four weeks, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 17-nitin/-

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