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Bharat Petroleum Corpn. Ltd., ... vs Jodhpur Development Autho., Jod
2022 Latest Caselaw 10894 Raj

Citation : 2022 Latest Caselaw 10894 Raj
Judgement Date : 25 August, 2022

Rajasthan High Court - Jodhpur
Bharat Petroleum Corpn. Ltd., ... vs Jodhpur Development Autho., Jod on 25 August, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4363/2016

Bharat Petroleum Corpn. Ltd., Jodhpur

----Petitioner Versus Jodhpur Development Autho., Jod.

----Respondent

For Petitioner(s) : Mr. Shree Ram Mundel for Mr. Vinay Kothari For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2022

List the matter after four weeks, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 12-nitin/-

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