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Harbans Lal vs The State Of Rajasthan
2022 Latest Caselaw 10893 Raj

Citation : 2022 Latest Caselaw 10893 Raj
Judgement Date : 25 August, 2022

Rajasthan High Court - Jodhpur
Harbans Lal vs The State Of Rajasthan on 25 August, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2311/2022

Harbans Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Abhiyudaya Sishodia For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

25/08/2022

List the matter after four weeks, as prayed.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 14-nitin/-

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