Sandeep Singh vs State Of Rajasthan
2022 Latest Caselaw 10837 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 236/2022

Sandeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kalu ram Bhati For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

24/08/2022

Learned counsel for the petitioner prays for and is granted

10 days' time to file copies of judgments vide which the petitioner

has been acquitted in two cases pending in Churu and Bikaner

Courts respectively,.

List after ten days, as prayed.

(UMA SHANKER VYAS),J (VIJAY BISHNOI),J

24-Babulal/-

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