Piyush Bhansali vs Kalulal Janwa And Ors
2022 Latest Caselaw 10637 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3483/2017

Piyush Bhansali

----Petitioner Versus Kalulal Janwa And Ors.

----Respondent

For Petitioner(s) : Mr. Deelip Kawadia For Respondent(s) : Mr. Ayush Gehlot

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/08/2022

List after one week.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

157-AjaySingh/-

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