Ajay vs Anil And Ors
2022 Latest Caselaw 10558 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6882/2018

Ajay

----Petitioner Versus Anil And Ors.

----Respondents

For Petitioner(s) : Mr. Sajjan Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/08/2022

Learned counsel for the petitioner is directed to file

fresh and correct address of the unserved respondent

Nos.1/1 to 1/3.

On filing of the same, let fresh notices be issued to

the unserved respondent Nos.1/1 to 1/3, returnable

within four weeks.

Interim order, if any, to continue till then.

(VIJAY BISHNOI),J

25-msrathore/-

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