Ajay Ajmera And Anr vs U.I.T., Bhilwara And Anr
2022 Latest Caselaw 10312 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17585/2019

Dilip Kumar Jain

----Petitioner Versus Urban Improvement Trust,

----Respondent Connected With

1. S.B. Civil Writ Petition No. 566/2014

2. S.B. Civil Writ Petition No. 567/2014

3. S.B. Civil Writ Petition No. 17592/2019

For Petitioner(s) : Mr. S.R. Paliwal for Mr. Dhanesh Saraswat.

For Respondent(s) : Mr. Sandeep Shah, AAG Sr. Advocate with Ms. Askshiti Singhvi

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

05/08/2022

The petitioner has moved the present applications inter alia

seeking extension of interim orders by indicating that

notwithstanding the interim order passed by this Court, the trial

Court is proceeding with the matter in light of judgment dated

28.03.2018 of Hon'ble Supreme Court in the case of Asian

Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the applications, the same are

allowed and the interim order passed by this Court is extended till

next date.

List the matter on 30.08.2022, as prayed.

(VINIT KUMAR MATHUR),J 106-109SanjayS/-

Powered by TCPDF (www.tcpdf.org)