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Vipin vs The Regional Forest Officer
2022 Latest Caselaw 10137 Raj

Citation : 2022 Latest Caselaw 10137 Raj
Judgement Date : 2 August, 2022

Rajasthan High Court - Jodhpur
Vipin vs The Regional Forest Officer on 2 August, 2022
Bench: Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 43/2019

Vipin

----Appellant Versus The Regional Forest Officer

----Respondent Connected With S.B. Civil Second Appeal No. 44/2019

For Appellant(s) : Mr. Bhavit Sharma. For Respondent(s) : Mr. Vijendra Kumar.

HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

02/08/2022

Heard learned counsel for the parties.

This Hon'ble Court vide order dated 12.03.2019 while issuing

notice, pleased to frame substantial questions of law. The effect

and operation of the judgment of learned lower Appellate Court

was also ordered to be remain in abeyance. The interim order is

continuing since 12.03.2019.

In view of the aforesaid facts and circumstances, the interim

order dated 12.03.2019 is made absolute till final hearing of the

matter.

List this matter for final hearing in due course.

(KULDEEP MATHUR),J 76-77.Prashant/-

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