The New India Assurance Co Ltd vs Harji And Ors
2022 Latest Caselaw 10130 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 52/2002

The New India Assurance Co Ltd

----Appellant Versus Harji And Ors

----Respondent Connected With S.B. Civil Misc. Appeal No. 295/2002

For Appellant(s) : Mr. Yaswant Mehta For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

02/08/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J

20-neha/-

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