Yogesh Geryani vs Anisha Geryani
2022 Latest Caselaw 10026 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10157/2022

Yogesh Geryani

----Petitioner Versus Anisha Geryani

----Respondent

For Petitioner(s) : Mr. Vipul Dharnia, Mr. Dhanesh Saraswat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/08/2022

Issue notice to the sole respondent, returnable on

16.8.2022 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

130-msrathore/-

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